Deepak Kumar And Others vs State Of U.P. And Others
2022 Latest Caselaw 2776 ALL

Citation : 2022 Latest Caselaw 2776 ALL
Judgement Date : 13 May, 2022

Allahabad High Court

Deepak Kumar And Others vs State Of U.P. And Others on 13 May, 2022

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 2227 of 2000
 

 
Petitioner :- Deepak Kumar And Others
 
Respondent :- State of U.P. and Others
 
Counsel for Petitioner :- L.K. Dwivedi,Asok Khare,B.P. Singh,Dr. Daya Shankar,Santosh Srivastav,Vineet Kumar Singh
 
Counsel for Respondent :- C.S.C.,A.K.Yadav,Adarsh Bhushan,Atul Kumar,B.P. Singh,C.B. Yadav,G.M. Tripathi,J.P.Singh,Shree Prakash Singh,Sumati Rani Gupta,V.P. Shukla,Vineet Kumar Singh
 

 
Hon'ble Ashwani Kumar Mishra,J.

Heard on application for modification.

No modification in the judgment and order dated 27.4.2016 is called for.

Modification application No.7 of 2022, as well as Delay Condonation Application No.6 of 2022 are, accordingly, rejected.

Order Date :- 13.5.2022

Anil

Download the LatestLaws.com Mobile App