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Atar Singh vs State Of U.P. And 12 Others
2022 Latest Caselaw 2546 ALL

Citation : 2022 Latest Caselaw 2546 ALL
Judgement Date : 11 May, 2022

Allahabad High Court
Atar Singh vs State Of U.P. And 12 Others on 11 May, 2022
Bench: Ram Krishna Gautam



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 89
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 363 of 2013
 

 
Applicant :- Atar Singh
 
Opposite Party :- State Of U.P. And 12 Others
 
Counsel for Applicant :- Varinder Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ram Krishna Gautam,J.

Even after revised list, none is there to press this application.

It is an application filed under Section 372 of Cr.P.C. for leave to appeal against judgment of acquittal and is pending since 2013.

Accordingly, this application is dismissed for want of prosecution.

Order Date :- 11.5.2022

Kamarjahan

 

 

 
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