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Smt. Usha Devi vs M/S B.K. Lal And Another
2022 Latest Caselaw 6376 ALL

Citation : 2022 Latest Caselaw 6376 ALL
Judgement Date : 8 July, 2022

Allahabad High Court
Smt. Usha Devi vs M/S B.K. Lal And Another on 8 July, 2022
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- FIRST APPEAL FROM ORDER No. - 438 of 1991
 

 
Appellant :- Smt. Usha Devi
 
Respondent :- M/S B.K. Lal And Another
 
Counsel for Appellant :- A.K. Shukla,R.N.Ojha,S.D.Ojha
 
Counsel for Respondent :- A.K.Dwivedi,R.K.Gupta,Rajiv Chaddha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present.

After perusal of the record and while dictating the part judgment, the undersigned feels that the matter be listed for further hearing on 26th July, 2022 after the Division Bench.

Order Date :- 8.7.2022

A.N. Mishra

 

 

 
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