State Of U.P. And Another vs Sone Lal And Others
2022 Latest Caselaw 21 ALL

Citation : 2022 Latest Caselaw 21 ALL
Judgement Date : 11 January, 2022

Allahabad High Court

State Of U.P. And Another vs Sone Lal And Others on 11 January, 2022

Bench: Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- WRIT - C No. - 1003418 of 1980
 

 
Petitioner :- State Of U.P. And Another
 
Respondent :- Sone Lal And Others
 
Counsel for Petitioner :- C S C
 

 
Hon'ble Dinesh Kumar Singh,J.

1. This matter was heard in detail on 22-12-2021 and the parties were directed to file their written submissions. For accepting the written submissions of the parties, this petition was directed to be listed today.

2. Sri H.P.Srivastava, learned Additional Chief Standing Counsel appearing on behalf of the petitioners submits that his written submissions are ready and the same shall be tendered by tomorrow i.e. 12-01-2022.

3. Learned counsel for the respondents may also file his written submissions by Friday i.e. 14-01-2022, if he so desires to file.

4. Judgment reserved.

Order Date :- 11.1.2022

AKS

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