Abhishek Kumar Singh @ Babu Singh vs State Of U.P.
2022 Latest Caselaw 357 ALL

Citation : 2022 Latest Caselaw 357 ALL
Judgement Date : 1 April, 2022

Allahabad High Court

Abhishek Kumar Singh @ Babu Singh vs State Of U.P. on 1 April, 2022

Bench: Krishan Pahal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10821 of 2020
 

 
Applicant :- Abhishek Kumar Singh @ Babu Singh
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Rajendra Prasad Mishra,Arjun Singh Kalhans,Paresh Mishra,Raghvendra Pandey,Sunil Kumar Singh
 
Counsel for Opposite Party :- G.A.,Sushil Kumar Singh
 

 
Hon'ble Krishan Pahal,J.

Heard Sri Gopal Narayan Mishra, learned Senior Advocate assisted by Sri Raghvendra Pandey, Sri Arjun Singh and Sri Paresh Mishra, learned counsel for the applicant, Sri Sushil Kumar Singh, learned counsel for the first informant, learned A.G.A. for the State and perused the material available on record.

Judgment is Reserved.

Order Date :- 1.4.2022

Ravi Kant

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