Suresh And Others vs Collector Agra
2022 Latest Caselaw 1658 ALL

Citation : 2022 Latest Caselaw 1658 ALL
Judgement Date : 27 April, 2022

Allahabad High Court

Suresh And Others vs Collector Agra on 27 April, 2022

Bench: Rohit Ranjan Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CIVIL REVISION No. - 121 of 2013
 

 
Revisionist :- Suresh And Others
 
Opposite Party :- Collector Agra
 
Counsel for Revisionist :- P.C.Jain
 

 
Hon'ble Rohit Ranjan Agarwal,J.

This revision under Section 115 of the Code of Civil Procedure has been filed challenging the judgment dated 31.03.2000 passed by the 1st Additional District Judge, Agra in dismissing the Execution Application No.86 of 1994.

I have perused the judgment as well as material on record.

I find no ground for interference in the order passed by the Court below.

Revision fails and is, hereby, dismissed.

Order Date :- 27.4.2022

SK Goswami

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