Subhas Yadav And Another vs State Of U.P. And Others
2022 Latest Caselaw 1406 ALL

Citation : 2022 Latest Caselaw 1406 ALL
Judgement Date : 25 April, 2022

Allahabad High Court

Subhas Yadav And Another vs State Of U.P. And Others on 25 April, 2022

Bench: Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - A No. - 10688 of 2010
 

 
Petitioner :- Subhas Yadav And Another
 
Respondent :- State of U.P. and Others
 
Counsel for Petitioner :- J.P. Singh,A.K. Singh,A.Khare,Indal Singh
 
Counsel for Respondent :- C.S.C.,Ajeet Kumar Singh
 

 
Hon'ble Siddharth,J.

Heard Sri H.N. Singh, learned Senior Counsel assisted by Sri Indal Singh, learned counsel for the petitioners, learned Standing Counsel for respondent nos. 1 to 6 and Sri Ajeet Kumar Singh, counsel for respondent no. 7, Manager.

Judgment reserved.

Order Date :- 25.4.2022

Rohit

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