Ghanshyam & Ors. vs State Of U.P.
2021 Latest Caselaw 11119 ALL

Citation : 2021 Latest Caselaw 11119 ALL
Judgement Date : 21 September, 2021

Allahabad High Court

Ghanshyam & Ors. vs State Of U.P. on 21 September, 2021

Bench: Devendra Kumar Upadhyaya, Ajai Kumar Srivastava-I




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 582 of 2010
 

 
Appellant :- Ghanshyam & Ors.
 
Respondent :- State of U.P.
 
Counsel for Appellant :- Nagendra Mohan,A.R. Khan,Anjani Kr. Dwivedi,Kapil Misra,Pradeep Shukla,Satyendra Kumar Tiwari,Sudhakar Mishra,Vidya Bhushan Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Hon'ble Ajai Kumar Srivastava-I,J.

Learned counsel appearing for the parties concluded their arguments.

List/put up tomorrow i.e. 22.09.2021 for citing the judgments/case laws.

Order Date :- 21.9.2021

Sanjay

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