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M/S Murari Industrial Gases ... vs State Of Up Thru. Addl. Chief Secy. ...
2021 Latest Caselaw 11242 ALL

Citation : 2021 Latest Caselaw 11242 ALL
Judgement Date : 23 October, 2021

Allahabad High Court
M/S Murari Industrial Gases ... vs State Of Up Thru. Addl. Chief Secy. ... on 23 October, 2021
Bench: Rakesh Srivastava, Suresh Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 24276 of 2021
 

 
Petitioner :- M/S Murari Industrial Gases Thru.Partner Ajay Mishra
 
Respondent :- State Of Up Thru. Addl. Chief Secy. Energy & Anr.
 
Counsel for Petitioner :- Kamlesh Kumar,Ashok Kumar Prajapati,Shalini Singh,Vishal Dixit
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rakesh Srivastava,J.

Hon'ble Suresh Kumar Gupta,J.

As prayed by Ms Shalini Singh, learned counsel for the petitioner, list this case on 25.10.2021 as fresh.

In the meantime, the learned Standing Counsel shall seek instructions in the matter as to whether the case of the petitioner is covered by the judgment and order dated 7.8.2019 passed in Misc. Bench No.5055 of 2019, M/S Bansal Wire Industries Ltd. v. State of U.P. and others.

Order Date :- 23.10.2021

Anupam

(Suresh Kumar Gupta, J.) (Rakesh Srivastava, J.)

 

 

 
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