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Arjun vs State Of U.P. And 4 Others
2021 Latest Caselaw 11180 ALL

Citation : 2021 Latest Caselaw 11180 ALL
Judgement Date : 4 October, 2021

Allahabad High Court
Arjun vs State Of U.P. And 4 Others on 4 October, 2021
Bench: Ajay Bhanot



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 25281 of 2021
 

 
Petitioner :- Arjun
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Yashwant Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ajay Bhanot,J.

Learned counsel for the petitioner Sri Yashwant Singh does not wish to press this writ petition. He seeks leave to file an application to review the judgment of this Court rendered in Writ C No. 11691 of 2021.

The writ petition is dismissed with the aforesaid liberty.

Order Date :- 4.10.2021

Nadeem

 

 

 
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