Citation : 2021 Latest Caselaw 3852 ALL
Judgement Date : 17 March, 2021
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - A No. - 7908 of 2020 Petitioner :- Rajesh Kumar Shukla Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Gaurav Mahajan,Alok Bhai Patel,Amit Mahajan Counsel for Respondent :- C.S.C.,Gagan Mehta,Harsh Vardhan Gupta Hon'ble Yashwant Varma,J.
Heard learned counsel for parties.
This petition would merit dismissal in light of the reasons assigned and recorded by the Division Bench of this Court in its detailed judgment rendered in Kiran Lata Singh Vs. State of U.P. Through Secretary, Department Of Basic Education And 5 Others (Special Appeal No.326 of 2020 decided on 26 February 2021).
Accordingly, this petition shall stand dismissed.
Order Date :- 17.3.2021
Vivek Kr.
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