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Sayara Uruuz @ Afsana vs State Of U.P
2021 Latest Caselaw 9166 ALL

Citation : 2021 Latest Caselaw 9166 ALL
Judgement Date : 30 July, 2021

Allahabad High Court
Sayara Uruuz @ Afsana vs State Of U.P on 30 July, 2021
Bench: Sanjay Kumar Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14096 of 2021
 

 
Applicant :- Sayara Uruuz @ Afsana
 
Opposite Party :- State Of U.P
 
Counsel for Applicant :- Rajiv Kumar Mishra,Anand Kumar Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Sanjay Kumar Singh,J. 

Heard Mr. Rajeev Kumar Mishra, learned counsel for the applicant, Mr. Rabindra Kumar Singh, learned Additional Government Advocate assisted by Mr. Rajmani Yadav and Mr. Prashant Kumar Singh, learned brief holders, representing the State of U.P.

Judgment reserved.

Order Date :- 30.7.2021

Sazia

 

 

 
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