Gulsher @ Sappu vs State Of U.P.
2021 Latest Caselaw 9060 ALL

Citation : 2021 Latest Caselaw 9060 ALL
Judgement Date : 29 July, 2021

Allahabad High Court

Gulsher @ Sappu vs State Of U.P. on 29 July, 2021

Bench: Saurabh Shyam Shamshery




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 79
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 43995 of 2019
 

 
Applicant :- Gulsher @ Sappu
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Sadaful Islam Jafri,Shri Nazrul Islam Jafri, Sr. Adv.
 
Counsel for Opposite Party :- G.A.,Rajendra Prasad,Vinod Singh
 

 
Hon'ble Saurabh Shyam Shamshery,J.

Heard Shri N.I. Jafri, learned Senior Advocate assisted by Ms. Nasina, learned counsel for the applicant, Shri Vinod Singh, learned counsel for the informant and learned AGA for the State.

Judgment reserved.

Order Date :- 29.7.2021

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