Neelam Bharti vs State Of U.P. And 3 Others
2021 Latest Caselaw 7169 ALL

Citation : 2021 Latest Caselaw 7169 ALL
Judgement Date : 6 July, 2021

Allahabad High Court

Neelam Bharti vs State Of U.P. And 3 Others on 6 July, 2021

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 6752 of 2021
 

 
Petitioner :- Neelam Bharti
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Seemant Singh
 
Counsel for Respondent :- C.S.C.,Manu Singh
 

 
Hon'ble Ashwani Kumar Mishra,J.

Heard learned counsel for the parties.

Controversy raised in this petition has already been adjudicated by judgment of this Court, dated 5.7.2021, passed in Writ Petition No.6136 of 2021 (Rina Upadhyay & Others Vs. State of U.P. and others).

As the facts of this case are identical, this petition is also dismissed on the same terms.

However, dismissal of this petition will not preclude the authorities from considering the petitioner's case in the category to which she belongs in accordance with law.

Order Date :- 6.7.2021

Anil

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