Ashish Chandra Tripathi vs State Public Service Tribunal ...
2021 Latest Caselaw 7066 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- SERVICE BENCH No. - 13669 of 2021
 

 
Petitioner :- Ashish Chandra Tripathi
 
Respondent :- State Public Service Tribunal Lko. & Ors.
 
Counsel for Petitioner :- Ajeet Kumar Dubey,Dheerendra Kr. Agnihotri
 
Counsel for Respondent :- C.S.C.,Shikhar Anand
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Dinesh Kumar Singh,J.

Notice on behalf of opposite parties no. 2 to 4 has been accepted by the learned Chief Standing Counsel whereas Mr. Shikhar Anand, Advocate appears for opposite party no. 1.

Heard learned counsel for the parties.

The writ petition has been filed challenging the judgment and order dated 10.3.2021 passed in Claim Petition No. 1520 of 2019 by the U.P. State Public Services Tribunal.

Mr. Dheerendra Kr. Agnihotri, learned counsel appearing for petitioner after arguing the matter at some length makes a statement at the Bar that the writ petition may be dismissed as not pressed.

The writ petition is accordingly dismissed as not pressed.

[Dinesh Kumar Singh, J.] [Ritu Raj Awasthi, J.]

Order Date :- 5.7.2021

Santosh/-