Tanzeem Afsar Jafri vs State Of U.P.Through Principal ...
2021 Latest Caselaw 776 ALL

Citation : 2021 Latest Caselaw 776 ALL
Judgement Date : 12 January, 2021

Allahabad High Court

Tanzeem Afsar Jafri vs State Of U.P.Through Principal ... on 12 January, 2021

Bench: Manish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- SERVICE SINGLE No. - 5685 of 2010
 

 
Petitioner :- Tanzeem Afsar Jafri
 
Respondent :- State Of U.P.Through Principal Secy.Lucknow And Others
 
Counsel for Petitioner :- A.M.Tripathi
 
Counsel for Respondent :- C.S.C.,Anuj Kudesia
 

 
Hon'ble Manish Kumar,J.

Heard.

Judgment is reserved.

Order Date :- 12.1.2021

Ashish

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