M/S Proview Realtech Pvt. Ltd. vs State Of U.P. And 4 Others
2021 Latest Caselaw 768 ALL

Citation : 2021 Latest Caselaw 768 ALL
Judgement Date : 12 January, 2021

Allahabad High Court

M/S Proview Realtech Pvt. Ltd. vs State Of U.P. And 4 Others on 12 January, 2021

Bench: Munishwar Nath Bhandari, Rohit Ranjan Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - C No. - 27104 of 2020
 

 
Petitioner :- M/S Proview Realtech Pvt. Ltd.
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ankita Singhal,Siddharth Singhal
 
Counsel for Respondent :- C.S.C.,Wasim Masood
 
Hon'ble Munishwar Nath Bhandari,J.

Hon'ble Rohit Ranjan Agarwal,J.

Dismissed.

For details, see our judgment of date passed in Writ C No.27147 of 2020 (M/s Proview Realtech Pvt. Ltd. vs. State of U.P. and 5 Others).

Order Date :- 12.1.2021

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