Kranti Mishra And 6 Ors vs State Of U.P. And Anr
2021 Latest Caselaw 191 ALL

Citation : 2021 Latest Caselaw 191 ALL
Judgement Date : 5 January, 2021

Allahabad High Court

Kranti Mishra And 6 Ors vs State Of U.P. And Anr on 5 January, 2021

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 76
 

 
Case :- APPLICATION U/S 482 No. - 42600 of 2018
 

 
Applicant :- Kranti Mishra And 6 Ors
 
Opposite Party :- State Of U.P. And Anr
 
Counsel for Applicant :- Shailesh Kumar Shukla,Rajiv Lochan Shukla
 
Counsel for Opposite Party :- G.A.,Akhilesh Kumar
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Heard Sri Rajiv Lochan Shukla and Sri Shailesh Kumar Shukla, learned counsel for the applicants, Sri Akhilesh Kumar, learned counsel for the informant and Sri G.P. Singh, learned A.G.A.

Judgment reserved.

Order Date :- 5.1.2021

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