Sachin @ Kulli vs State Of U.P.
2021 Latest Caselaw 1489 ALL

Citation : 2021 Latest Caselaw 1489 ALL
Judgement Date : 22 January, 2021

Allahabad High Court

Sachin @ Kulli vs State Of U.P. on 22 January, 2021

Bench: Vipin Chandra Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 85
 

 
Case :- JAIL APPEAL No. - 512 of 2018
 

 
Appellant :- Sachin @ Kulli
 
Respondent :- State of U.P.
 
Counsel for Appellant :- From Jail, ,Arun K. Singh Deshwal
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Vipin Chandra Dixit,J.

Heard Sri Arun Kumar Singh Deshwal, learned Counsel for the appellant and Sri Raj Kamal Srivastava, learned A.G.A. for the State.

Judgment is reserved.

Order Date :- 22.1.2021

S. Singh

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