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M/S Rishik Spinning Private ... vs State Of U.P. And 3 Others
2021 Latest Caselaw 1143 ALL

Citation : 2021 Latest Caselaw 1143 ALL
Judgement Date : 19 January, 2021

Allahabad High Court
M/S Rishik Spinning Private ... vs State Of U.P. And 3 Others on 19 January, 2021
Bench: Pankaj Naqvi, Piyush Agrawal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 920 of 2021
 

 
Petitioner :- M/S Rishik Spinning Private Limited And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Mayank Kumar Agrawal
 
Counsel for Respondent :- C.S.C.,Narendra Kumar Tiwari
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Piyush Agrawal,J.

Heard Sri Mayank Kumar Agarwal, learned counsel for the petitioners and Sri M.C.Chaturvedi, learned Additional Advocate General for the respondents.

Learned counsel for the parties do not dispute that the issue sought to be raised in the present petition already stands concluded by the judgment of the Division Bench of this Court in Writ C No. 38942 of 2018 decided on 19.02.2020 and that this petition be also disposed off on same terms and conditions.

The writ petition is disposed of on the terms and conditions contained in the order dated 19.02.2020, which shall form a part of this order.

Order Date :- 19.1.2021

samz

 

 

 
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