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Sunil Dutt vs State Of U.P.And Another
2021 Latest Caselaw 2723 ALL

Citation : 2021 Latest Caselaw 2723 ALL
Judgement Date : 19 February, 2021

Allahabad High Court
Sunil Dutt vs State Of U.P.And Another on 19 February, 2021
Bench: Dinesh Kumar Singh-I



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 76
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 46551 of 2020
 

 
Applicant :- Sunil Dutt
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- S.M.Faraz I. Kazmi,Anoop Trivedi (Senior Adv.)
 
Counsel for Opposite Party :- G.A.,Sanjay Kumar Yadav
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Heard argument of both the sides.

Judgment reserved.

The accused-applicant shall not be arrested till delivery of judgment.

Order Date :- 19.2.2021

AU

 

 

 
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