Shiv Lal vs Ajai Chauhan, Commissioner U.P. ...
2021 Latest Caselaw 2259 ALL

Citation : 2021 Latest Caselaw 2259 ALL
Judgement Date : 11 February, 2021

Allahabad High Court

Shiv Lal vs Ajai Chauhan, Commissioner U.P. ... on 11 February, 2021

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- CONTEMPT No. - 2272 of 2020
 

 
Applicant :- Shiv Lal
 
Opposite Party :- Ajai Chauhan, Commissioner U.P. Awas Vikas Parishad U.P.,Lko
 
Counsel for Applicant :- Ramesh Kumar Srivastava
 
Counsel for Opposite Party :- Sampurna Nand Shukla
 

 
Hon'ble Abdul Moin,J.

Compliance affidavit filed today is taken on record.

Heard.

Sri Ramesh Kumar Srivastava, learned counsel for the applicant contends that the judgment and order passed by the writ Court dated 04.03.2020 has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 11.2.2021

Pachhere/-

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