Shahbaj Ahamad And 6 Others vs State Of U.P. And 3 Others
2021 Latest Caselaw 9680 ALL

Citation : 2021 Latest Caselaw 9680 ALL
Judgement Date : 5 August, 2021

Allahabad High Court

Shahbaj Ahamad And 6 Others vs State Of U.P. And 3 Others on 5 August, 2021

Bench: Pankaj Bhatia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - A No. - 14116 of 2020
 

 
Petitioner :- Shahbaj Ahamad And 6 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Maha Prasad,Shitlesh Pandey
 
Counsel for Respondent :- C.S.C.,Arun Kumar
 

 
Hon'ble Pankaj Bhatia,J.

Learned counsel for the petitioners states that the issue is squarely covered by the judgment of this Court in the case of Rohit Shukla and others Vs. State of U.P. and others, Writ-A No. 4052 of 2020, judgment dated 7.5.2021.

The writ petition is, accordingly, dismissed following the said judgment.

Order Date :- 5.8.2021

S. Rahman

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