Shiv Nandan & Others vs State Of U.P.
2021 Latest Caselaw 9656 ALL

Citation : 2021 Latest Caselaw 9656 ALL
Judgement Date : 5 August, 2021

Allahabad High Court

Shiv Nandan & Others vs State Of U.P. on 5 August, 2021

Bench: Karunesh Singh Pawar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 1603 of 2011
 

 
Appellant :- Shiv Nandan & Others
 
Respondent :- State of U.P.
 
Counsel for Appellant :- Sri Kishan Mishra,Arun Sinha,Vikram Jeet Singh Rathore
 
Counsel for Respondent :- G.A.,Pawan Kumar Mishra
 

 
Hon'ble Karunesh Singh Pawar,J.

This appeal and Criminal Appeal No.1548 of 2011 are partly allowed vide judgment and order of date passed on separate sheets and placed on the record of Crl. Appeal No.1548 of 2011.

A copy of the order(supra) be also placed on record of this appeal.

Order Date :- 5.8.2021

kkb/

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