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Smt. Chandan Signh And Another vs Smt. Rani Devi And 2 Ors.
2021 Latest Caselaw 10796 ALL

Citation : 2021 Latest Caselaw 10796 ALL
Judgement Date : 24 August, 2021

Allahabad High Court
Smt. Chandan Signh And Another vs Smt. Rani Devi And 2 Ors. on 24 August, 2021
Bench: Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1117 of 2017
 

 
Appellant :- Smt. Chandan Signh And Another
 
Respondent :- Smt. Rani Devi And 2 Ors.
 
Counsel for Appellant :- Shailesh Pandey
 
Counsel for Respondent :- Anju Pandey,K.S. Chaudhary
 

 
Hon'ble Siddharth,J.

HeardSri Shailesh Pandey,learned counsel for the appellants, Respondent no. 2 is represented by Sri K.S. Chaudhary and Respondent nos. 1 and 3 are represented by Ms. Anju Pandey,counsels for the respondents.

Judgment reserved.

Order Date :- 24.8.2021

Rohit

 

 

 
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