Shiv Shankar vs State Of U P And 3 Others
2021 Latest Caselaw 10241 ALL

Citation : 2021 Latest Caselaw 10241 ALL
Judgement Date : 12 August, 2021

Allahabad High Court

Shiv Shankar vs State Of U P And 3 Others on 12 August, 2021

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 8385 of 2020
 

 
Petitioner :- Shiv Shankar
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Sanjeev Singh,Ghan Shyam Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mrs. Sunita Agarwal,J.

In re: Civil Misc. Correction Application no.3 of 2021

Learned counsel for the petitioner prays for and is granted permission to withdraw the present correction application.

In view of the above, the correction application is dismissed as withdrawn.

In re: Civil Misc. Correction Application no.4 of 2021

The present correction application has been filed on behalf of the applicant.

In the second line of paragraph no.'30' at page-'14' of the judgment and order dated 14.06.2021, the date '04.06.2012' be corrected and read as '04.06.2019'.

The correction application is, accordingly, allowed.

Order Date :- 12.8.2021

Harshita