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Jyoti Yadav vs State Of U.P. And 2 Others
2021 Latest Caselaw 10232 ALL

Citation : 2021 Latest Caselaw 10232 ALL
Judgement Date : 12 August, 2021

Allahabad High Court
Jyoti Yadav vs State Of U.P. And 2 Others on 12 August, 2021
Bench: Surya Prakash Kesarwani, Shamim Ahmed



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 17194 of 2020
 

 
Petitioner :- Jyoti Yadav
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Ray Sahab Yadav
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Surya Prakash Kesarwani,J.

Hon'ble Shamim Ahmed,J.

Writ Petition is dismissed.

For judgment, see our judgment of date passed in CRIMINAL MISC. WRIT PETITION No. - 642 of 2021.

Order Date :- 12.8.2021

NLY

 

 

 
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