Sunil Kumar Srivastava vs State Of U.P.Thru.Secy.Housing & ...
2021 Latest Caselaw 10105 ALL

Citation : 2021 Latest Caselaw 10105 ALL
Judgement Date : 11 August, 2021

Allahabad High Court

Sunil Kumar Srivastava vs State Of U.P.Thru.Secy.Housing & ... on 11 August, 2021

Bench: Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- SERVICE SINGLE No. - 24045 of 2020
 

 
Petitioner :- Sunil Kumar Srivastava
 
Respondent :- State Of U.P.Thru.Secy.Housing & Urban Planning Lko.
 
Counsel for Petitioner :- Vikas Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rakesh Srivastava,J.

Heard Shri Vikas Singh, learned counsel for the petitioner and Shri Ajay Kumar Singh, learned Additional Chief Standing Counsel for the respondents.

Arguments concluded. Judgment reserved.

Order Date :- 11.8.2021

Anupam

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