Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shiv Prasad Verma vs The C.B.I./S.P.E. Dehradun And ...
2019 Latest Caselaw 5365 ALL

Citation : 2019 Latest Caselaw 5365 ALL
Judgement Date : 31 May, 2019

Allahabad High Court
Shiv Prasad Verma vs The C.B.I./S.P.E. Dehradun And ... on 31 May, 2019
Bench: Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 3785 of 2019
 

 
Appellant :- Shiv Prasad Verma
 
Respondent :- The C.B.I./S.P.E. Dehradun And Another
 
Counsel for Appellant :- Shyamal Narain
 
Counsel for Respondent :- Gyan Prakash,G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case in the week commencing 08.7.2019.

Order Date :- 31.5.2019

RCT/-

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter