Smt. Raj Kumari vs Kripal Singh
2019 Latest Caselaw 5356 ALL

Citation : 2019 Latest Caselaw 5356 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Smt. Raj Kumari vs Kripal Singh on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1115 of 2003
 

 
Appellant :- Smt. Raj Kumari
 
Respondent :- Kripal Singh
 
Counsel for Appellant :- S.K. Chaturvedi
 
Counsel for Respondent :- Ashish Kumar Srivastava,M.K. Gupta,Naveen Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 18th July, 2019.

Order Date :- 31.5.2019

Mukesh

Download the LatestLaws.com Mobile App