Oriental Insurance Company Ltd. vs Bafati And Others
2019 Latest Caselaw 5355 ALL

Citation : 2019 Latest Caselaw 5355 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Oriental Insurance Company Ltd. vs Bafati And Others on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1271 of 2003
 

 
Appellant :- Oriental Insurance Company Ltd.
 
Respondent :- Bafati And Others
 
Counsel for Appellant :- Arvind Kumar
 
Counsel for Respondent :- Satyendra Kumar Pal,Shyam Sundar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Arvind Kumar, Advocate has sought adjournment on the ground of illness.

2. List on 18.7.2019.

Order Date :- 31.5.2019

Mukesh

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