Oriental Insurance Co. Ltd. ... vs M. Gunjan @ Kaustubh And Anr
2019 Latest Caselaw 5354 ALL

Citation : 2019 Latest Caselaw 5354 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Oriental Insurance Co. Ltd. ... vs M. Gunjan @ Kaustubh And Anr on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 690 of 1997
 

 
Appellant :- Oriental Insurance Co. Ltd. Mathura
 
Respondent :- M. Gunjan @ Kaustubh And Anr
 
Counsel for Appellant :- Vineet Saran,Komal Mehrotra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Issue fresh notice to the unrepresented respondent by speed / registered post returnable on 5th August, 2019.

2. Steps be taken immediately.

Order Date :- 31.5.2019

Mukesh

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