The Oriental Insurance Co.Ltd. vs Roop Lal And Others
2019 Latest Caselaw 5353 ALL

Citation : 2019 Latest Caselaw 5353 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

The Oriental Insurance Co.Ltd. vs Roop Lal And Others on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 698 of 1997
 

 
Appellant :- The Oriental Insurance Co.Ltd.
 
Respondent :- Roop Lal And Others
 
Counsel for Appellant :- Amaresh Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

Issue fresh notice to unrepresented respondents by speed / registered post returnable on 5th August, 2019.

Steps be taken immediately.

Order Date :- 31.5.2019

Mukesh

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