Jawahar Lal vs Kashi Nath Chaubey And Others
2019 Latest Caselaw 5350 ALL

Citation : 2019 Latest Caselaw 5350 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Jawahar Lal vs Kashi Nath Chaubey And Others on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1173 of 1991
 

 
Appellant :- Jawahar Lal
 
Respondent :- Kashi Nath Chaubey And Others
 
Counsel for Appellant :- A.L. Jaiswal,Sharve Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Sharve Singh, Advocate has sought adjournment on the ground of illness.

List on 2nd August, 2019.

Order Date :- 31.5.2019

Mukesh

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