M/S Sanjay Enterprises ... vs In-Charge Officer, E.S.I.C. ...
2019 Latest Caselaw 5346 ALL

Citation : 2019 Latest Caselaw 5346 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

M/S Sanjay Enterprises ... vs In-Charge Officer, E.S.I.C. ... on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 132 of 2019
 

 
Appellant :- M/S Sanjay Enterprises Contractor And Another
 
Respondent :- In-Charge Officer, E.S.I.C. Renukoot And 2 Others
 
Counsel for Appellant :- Krishna Murari Tripathi
 
Counsel for Respondent :- Yogesh Kumar Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Certificate of deposit be filed by the appellant on or before 15th July, 2019.

List on 15th July, 2019.

Order Date :- 31.5.2019

Mukesh

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