Sri Dharamvir Singh And 4 Others vs Union Of India
2019 Latest Caselaw 5344 ALL

Citation : 2019 Latest Caselaw 5344 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Sri Dharamvir Singh And 4 Others vs Union Of India on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 142 of 2019
 

 
Appellant :- Sri Dharamvir Singh And 4 Others
 
Respondent :- Union Of India
 
Counsel for Appellant :- Chandra Bhan Dubey,Anil Kumar Dubey
 
Counsel for Respondent :- Rajnish Kumar Rai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present.

List on 5th August, 2019.

Order Date :- 31.5.2019

Mukesh

Download the LatestLaws.com Mobile App