Dharmendra Prasad Shukla vs National Insurance Co .Ltd. And 6 ...
2019 Latest Caselaw 5339 ALL

Citation : 2019 Latest Caselaw 5339 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Dharmendra Prasad Shukla vs National Insurance Co .Ltd. And 6 ... on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 687 of 2019
 

 
Appellant :- Dharmendra Prasad Shukla
 
Respondent :- National Insurance Co .Ltd. And 6 Others
 
Counsel for Appellant :- Rahul Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to respondents by speed / registered post.

Steps be taken immediately.

Call for record of Court below so as to reach this Court on or before 15th July, 2019 as learned Advocate has very vehemently submitted that his client did not receive any notice.

Order Date :- 31.5.2019

Mukesh

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