The National Insurance Co. Ltd. vs Mahipal Singh And 3 Others
2019 Latest Caselaw 5337 ALL

Citation : 2019 Latest Caselaw 5337 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

The National Insurance Co. Ltd. vs Mahipal Singh And 3 Others on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 689 of 2019
 

 
Appellant :- The National Insurance Co. Ltd.
 
Respondent :- Mahipal Singh And 3 Others
 
Counsel for Appellant :- Radhey Shyam
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Certificate of deposit be filed on or before 15th July, 2019.

List on 15th July, 2019.

Order Date :- 31.5.2019

Mukesh

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