Vinod Prakash And Another vs Mukesh Kumar Gupta
2019 Latest Caselaw 5332 ALL

Citation : 2019 Latest Caselaw 5332 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Vinod Prakash And Another vs Mukesh Kumar Gupta on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 698 of 2019
 

 
Appellant :- Vinod Prakash And Another
 
Respondent :- Mukesh Kumar Gupta
 
Counsel for Appellant :- Ravi Chandra Srivastava,Moti Lal Vishwakarma
 
Counsel for Respondent :- Satya Deo Ojha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice on the delay condonation application to unrepresented respondents by speed / registered post returnable on 2nd August, 2019.

Steps be taken immediately.

Order Date :- 31.5.2019

Mukesh

Download the LatestLaws.com Mobile App