Anil Ahirwar vs State Of U.P.
2019 Latest Caselaw 5271 ALL

Citation : 2019 Latest Caselaw 5271 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Anil Ahirwar vs State Of U.P. on 30 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3427 of 2018
 

 
Applicant :- Anil Ahirwar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Raghvendra Prakash,Amit Daga,Piyush Kumar Shukla
 
Counsel for Opposite Party :- G.A.,Divya Ojha
 

 
Hon'ble Bachchoo Lal,J.

The record of Ist, 2nd and 3rd bail applications of the applicant bearing nos. 20435 of 2013 decided on 25.7.2013, 28932 of 2013 decided on 17.1.2014 and 21997 of 2014 decided on 7.10.2016 have not been sent by the office.

List on 8.7.2019 along with the record of aforesaid Ist, 2nd and 3rd bail applications.

Order Date :- 30.5.2019

Masarrat

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