Javed vs State Of U.P.
2019 Latest Caselaw 5266 ALL

Citation : 2019 Latest Caselaw 5266 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Javed vs State Of U.P. on 30 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2332 of 2018
 

 
Applicant :- Javed
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mr Rama Shankar Mishra,Krishna Dev Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned A.G.A. list in the next cause list.

Order Date :- 30.5.2019

Masarrat

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