Angad Rajbhar vs State Of U.P.
2019 Latest Caselaw 5264 ALL

Citation : 2019 Latest Caselaw 5264 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Angad Rajbhar vs State Of U.P. on 30 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5439 of 2018
 

 
Applicant :- Angad Rajbhar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Chandra Prakash Misra,Rajesh Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State, is taken on record.

Learned counsel for the applicant prays for and is granted one week's time to file rejoinder affidavit.

List on 9.7.2019.

Order Date :- 30.5.2019

Masarrat

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