Natthu Singh vs State Of U.P.
2019 Latest Caselaw 5262 ALL

Citation : 2019 Latest Caselaw 5262 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Natthu Singh vs State Of U.P. on 30 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 169 of 2019
 

 
Applicant :- Natthu Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Deo Anand,Virendra Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

This is bail cancellation application.

List with previous papers before appropriate bench.

Order Date :- 30.5.2019

Masarrat

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