Citation : 2019 Latest Caselaw 5261 ALL
Judgement Date : 30 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 80 Case :- CRIMINAL APPEAL No. - 1330 of 2019 Appellant :- Jalaluddin Respondent :- State Of U.P. Counsel for Appellant :- Babban Prasad Dwivedi Counsel for Respondent :- G.A. Hon'ble Pradeep Kumar Srivastava,J.
Counter affidavit filed today by learned A.G.A. is taken on record.
List in the week commencing 15.7.2019.
Order Date :- 30.5.2019
RCT/-
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