Daya Shanker And Others vs State Of U.P.
2019 Latest Caselaw 5256 ALL

Citation : 2019 Latest Caselaw 5256 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Daya Shanker And Others vs State Of U.P. on 30 May, 2019

Bench: Rajeev Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 2712 of 1998
 

 
Appellant :- Daya Shanker And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Indra Kumar,B.N.Mishra,T.K. Mishra
 
Counsel for Respondent :- Govt. Advocate,Anurag Pathak,Rakesh Bhatt,Satya Dheer Singh Jadaun,Uma Shanker Tewari
 

 
Hon'ble Rajeev Misra,J.

Put up this case before another Bench after nomination from Hon'ble the Chief Justice.

Order Date :- 30.5.2019

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