Babu Singh vs State
2019 Latest Caselaw 5255 ALL

Citation : 2019 Latest Caselaw 5255 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Babu Singh vs State on 30 May, 2019

Bench: Rajeev Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 334 of 1991
 

 
Appellant :- Babu Singh
 
Respondent :- State
 
Counsel for Appellant :- Saghir Ahmed,Sangam Lal Kesharwani,Sarvesh,Sher Singh
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Rajeev Misra,J.

As prayed by learned counsel for the appellant, the case is passed over for the day.

Order Date :- 30.5.2019

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