Amit vs State Of U.P.
2019 Latest Caselaw 5254 ALL

Citation : 2019 Latest Caselaw 5254 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Amit vs State Of U.P. on 30 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 4324 of 2018
 

 
Applicant :- Amit
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Suresh Dhar Dwivedi,Chandra Bhushan Verma,R.L. Varma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. pointed out that counter affidavit has been filed on 13.12.2018 in registry but the same is not on record.

Office is directed to trace out the same and place it on record.

List on 15.7.2019.

Order Date :- 30.5.2019

Masarrat

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