Prem Kumar vs C.B.I/S.P.I
2019 Latest Caselaw 5250 ALL

Citation : 2019 Latest Caselaw 5250 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Prem Kumar vs C.B.I/S.P.I on 30 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 2324 of 2019
 

 
Appellant :- Prem Kumar
 
Respondent :- C.B.I/S.P.I
 
Counsel for Appellant :- Sunil Kumar
 
Counsel for Respondent :- Gyan Prakash
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case in the week commencing 08.7.2019.

Order Date :- 30.5.2019

RCT/-

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