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Virendra And 3 Others vs State Of U.P.
2019 Latest Caselaw 5249 ALL

Citation : 2019 Latest Caselaw 5249 ALL
Judgement Date : 30 May, 2019

Allahabad High Court
Virendra And 3 Others vs State Of U.P. on 30 May, 2019
Bench: Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 2431 of 2019
 

 
Appellant :- Virendra And 3 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Nazrul Islam Jafri,Gufran Ahmad Khan
 
Counsel for Respondent :- G.A.,Ravi Shankar Tripathi
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

As prayed, list and connect with criminal revision no. 1947 of 2019 in the week commencing 08.7.2019.

Order Date :- 30.5.2019

RCT/-

 

 

 
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