Sunder Lal And Ors vs State Of U.P.
2019 Latest Caselaw 5248 ALL

Citation : 2019 Latest Caselaw 5248 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Sunder Lal And Ors vs State Of U.P. on 30 May, 2019

Bench: Rajeev Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 234 of 1991
 

 
Appellant :- Sunder Lal And Ors
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- M.A. Khan,Vikrant Pandey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Rajeev Misra,J.

As prayed by learned counsel for the appellants, list this appeal in the 2nd week of July, 2019.

Order Date :- 30.5.2019

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